LAWS(KAR)-2022-7-177

MAHABALESHWAR RAMAYYA HEGDE Vs. STATE OF KARNATAKA

Decided On July 13, 2022
Mahabaleshwar Ramayya Hegde Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Learned counsel for the petitioners has filed a memo dtd. 6/7/2022 seeking withdrawal of the Writ Petition. The said memo reads as under: