LAWS(KAR)-2022-9-1485

H.N. NAGARAJ Vs. SURESH LAL HIRA LAL

Decided On September 21, 2022
H.N. Nagaraj Appellant
V/S
Suresh Lal Hira Lal Respondents

JUDGEMENT

(1.) The petitioner in Crl.P No.8257/2019 is before this Court seeking for the following reliefs:

(2.) The petitioner in Crl.P No.8235/2019 is before this Court seeking for the following reliefs:

(3.) The petitioner in Crl.P No.8262/2019 is before this Court seeking for the following reliefs: