OM BUILDERS Vs. SHARAD

JUDGEMENT

(1.) Though the name of appellant is called out thrice in the open Court, there is no representation on behalf of appellant either through video conferencing or in person.

(2.) The appeal is listed today for orders regarding Court notice report received from Principal District and Sessions Judge, Belagavi.

(3.) The appellant is Shri Om Builders and it was represented by counsel Sri.M.G.Naganuri. In view of demise of learned counsel Sri.M.G.Naganuri, Court notice was issued to the appellant on 6/9/2022.