(1.) The State is in appeal being aggrieved by the judgment of acquittal passed by the Special Judge, Uttara Kannada, Karwar, in Special Case No.18/2016 dtd. 3/1/2020.
(2.) The facts of the case are:
(3.) Sri. V. M. Banakar, learned Addl. SPP would submit that:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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