(1.) Heard.
(2.) This writ petition has been filed seeking the following reliefs:-
(3.) The notice for the respondents shall be accepted by learned Additional Government Advocate. With the consent of the parties' counsel, we proceed to decide the matter finally at the admission stage.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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