(1.) Heard Sri.Syed Muzakkir Ahmed, learned counsel for petitioner and Sri.K.Rahul Rai, High Court Government Pleader for respondent.
(2.) The present petition is filed by accused No.3 under Sec. 439 of the Cr.P.C. with the following prayer:
(3.) Brief facts of the case is as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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