SRI. K. SRINIVAS Vs. KARNATAKA STATE ELECTION COMMISSION

Referred Judgements :-

N P PONNUSWAMI THE UNION OF INDIA AND STATE OF MADHYA BHARAT VS. RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST :RETURNING OFFICER NAMAKKAL CONSTITUENCY NAMAKKAL SALEM DIST [REFERRED TO]
D SANJEEVAYYA VS. ELECTION TRIBUNAL ANDHRA PRADESH [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. TELANGANA RASTRA SAMITHI [REFERRED TO]
THOMAS MATES GUDINHO VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
ASHOK SHANKARRAO CHAVAN VS. MADHAVRAO KINHALKAR [REFERRED TO]
STATE OF GOA AND ORS. VS. FOUZIYA IMTIAZ SHAIKH AND ORS. [REFERRED TO]