(1.) Heard.
(2.) No grounds. Review rejected.
(3.) Since the review has been rejected on merits, there is no need to pass separate orders on the application for delay.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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