(1.) Sri.Nataraju, learned counsel on behalf of Sri.Pruthvi Wodeyar, for petitioner has appeared through video conferencing.
(2.) The parties are referred to as per their ranking before the trial court.
(3.) Learned counsel for petitioner and respondent have urged several contentions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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