LAWS(KAR)-2022-11-313

MAHESH Vs. ANIL

Decided On November 03, 2022
MAHESH Appellant
V/S
ANIL Respondents

JUDGEMENT

(1.) Sri.Ramesh I.Zirali., learned counsel for appellant and Sri.B.S.Kamate., learned counsel for respondent have appeared in person.

(2.) This appeal is from the Fast Track Court -I (District and Sessions Judge) Chikkodi.

(3.) For the sake of convenience, the status of the parties is referred to as per their rankings before the Trial Court.