(1.) This public interest litigation has been filed seeking the following reliefs:
(2.) A memo for withdrawal has been filed by the learned counsel for the petitioners which is on record.
(3.) It is submitted that the petitioners do not want to prosecute the writ petition any further.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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