KARNATAKA STATE LAW UNIVERSITY Vs. MAHANTESH

JUDGEMENT

(1.) The question as to whether 2nd and 4th semester students of the three years' LL.B degree course of the appellant-Karnataka State Law University could be promoted to next semester without conducting any examination or evaluation is for consideration in this appeal.

(2.) The petitioners, who are three years' LL.B degree students of different colleges were before the Writ Court in WP No.104008/2021 with the following prayers:

(3.) Today's Law students are the pillars of tomorrow's legal system including justice delivery system. Keeping this in mind, the question framed above is to be considered.