BANGALORE UNIVERSITY Vs. SANGAMESH PATIL A.

Referred Judgements :-

TAYLOR V. TAYLOR. [REFERRED TO]
REX V. DIBDIN [REFERRED TO]
BARNARD V. NATIONAL DOCK LABOUR BOARD [REFERRED TO]
NAZIR AHMAD V. KING EMPEROR [REFERRED TO]
S. SUNDARAM PILLAI V. V.R. PATTABIRAMAN [REFERRED TO]
THOMPSON V. DIBDIN [REFERRED TO]
RAM NARAIN SONS LIMITED VS. ASST COMMISSIONER OF SALES TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE VS. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED [REFERRED TO]
TAHSILDAR SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
PARMESHWARI PRASAD GUPTA VS. UNION OF INDIA [REFERRED TO]
SARASWATI INDUSTRIAL SYNDICATE LIMITED VS. UNION OF INDIA [REFERRED TO]
DWARKA PRASAD VS. DWARKA DAS SARAF [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
ALL BIHAR CHRISTIAN SCHOOLS ASSOCIATION VS. STATE OF BIHAR [REFERRED TO]
MARATHWADA UNIVERSITY VS. SESHRAO BALWANT RAO CHAVAN [REFERRED TO]
U P AVAS EVAM VIKAS PARISHAD VS. FRIENDS COOP HOUSING SOCIETY LIMITED [REFERRED TO]
BABU VERGHESE VS. BAR COUNCIL OF KERALA [REFERRED TO]
HIGH COURT OF JUDICATURE FOR RAJASHTAN VS. P P SINGH [REFERRED TO]
MAHARASHTRA STATE MINING CORPORATION VS. SUNIL [REFERRED TO]
ASHOK KUMAR DAS VS. UNIVERSITY OF BURDWAN [REFERRED TO]
JUSTICE CHANDRASHEKARAIAH VS. JANEKERE C. KRISHNA [REFERRED TO]
THE STATE OF KARNATAKA VS. SHIVAYOGEPPA B. HINCHIGERI [REFERRED TO]
UNION OF INDIA VS. DILEEP KUMAR SINGH [REFERRED TO]
M.C. MEHTA VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]