KARIYAPPA Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) Heard Sri.Praveen Kumar G. for Sri.Anand R Kolli, learned counsel for the petitioners and Sri.Ramesh Chigari, learned High Court Government Pleader for respondent No.1-State.

(2.) Respondent No.2 though served with notice, has remained absent.

(3.) Though this petition is listed for admission, with the consent of the parties, it is taken up for final disposal.