LAWS(KAR)-2022-7-195

JAGANATH Vs. MAHAVIR FLEET OPERATORS PVT. LTD.

Decided On July 06, 2022
JAGANATH Appellant
V/S
Mahavir Fleet Operators Pvt. Ltd. Respondents

JUDGEMENT

(1.) These two appeals are disposed of by a common judgment as they have arisen out of a common judgment and award dtd. 7/8/2014 in MVC.No.197/2012 on the file of the Fast Track Court, Basavakalyan Dist: Bidar.

(2.) MFA.No.202011/2014 is filed by the claimant and MFA.No.200281/2015 is filed by the insurance company.

(3.) BRIEF FACTS OF THE CASE:-