LAWS(KAR)-2022-4-4

M K SANJAY KUMAR Vs. STATE

Decided On April 13, 2022
M K Sanjay Kumar Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Heard Sri. Gaurav G. K., learned counsel for the petitioner and Sri. K. Rahul Rai, learned High Court Government Pleader for the respondent-State. Perused the records.

(2.) This petition is filed under Sec. 438 of Cr.P.C. with the following prayer:

(3.) The brief facts of the case are as under: