B.S. PRAKASH Vs. STATE OF KARNATAKA

Referred Judgements :-

JOLLY GEORGE VERGHESE VS. BANK OF COCHIN [REFERRED TO]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
DHANJI RAM SHARMA VS. SUPERINTENDENT OF POLICE NORTH DIST DELHI POLICE [REFERRED TO]
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI VS. UNION OF INDIA [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. A J RANA [REFERRED TO]
GOBIND VS. STATE OF MADHYA PRADESH [REFERRED TO]
MOHAMMAD GIASUDDIN VS. STATE OF ANDHRA PRADESH [REFERRED TO]
GUDIKANTT NARASIMHULU VS. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
MALAK SINGH VS. STATE OF PUNJAB AND HARYANA [REFERRED TO]
VIJAY NARAIN SINGH VS. STATE OF BIHAR [REFERRED TO]
M J SIVANI VS. STATE OF KARNATAKA [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES PUCL VS. UNION OF INDIA [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
STATE OF KARNATAKA VS. PRAVEEN BHAI THOGADIA [REFERRED TO]
BHAVESH JAYANTI LAKHANI VS. STATE OF MAHARASHTRA [REFERRED TO]
GURMUKH SINGH VS. STATE OF HARYANA [REFERRED TO]
SUNKARA SATYANARAYANA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
N VENKATACHALAPATHY VS. STATE OF KARNATAKA [REFERRED TO]
K M MUNISWAMY REDDY VS. STATE OF KARNATAKA [REFERRED TO]
KAZIA MOHAMMAD MUZZAMMILL VS. SUPERINTENDENT OF POLICE [REFERRED TO]
R G SOMASHEKAR GOWDA VS. COMMISSIONER OF POLICE BANGALORE CITY INFANTRY ROAD BANGALORE [REFERRED TO]
GANESAN VS. DISTRICT SUPERINTENDENT OF POLICE [REFERRED TO]
DEPUTY INSPECTOR GENERAL OF POLICE VS. S. SAMUTHIRAM [REFERRED TO]
SUBRAMANIAN SWAMY VS. UNION OF INDIA [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
RAJAN VS. STATE OF KARNATAKA [REFERRED TO]
SILPPI CONSTRUCTIONS CONTRACTORS VS. UNION OF INDIA [REFERRED TO]