LAWS(KAR)-2022-6-82

REGIONAL MANAGER, APSRTC Vs. KODAVATH GHAMLI

Decided On June 10, 2022
REGIONAL MANAGER, APSRTC Appellant
V/S
Kodavath Ghamli Respondents

JUDGEMENT

(1.) These two appeals are filed by the Corporation and the appellants-petitioners challenging the judgment and award dtd. 9/2/2011 passed in MVC No.449/2009 by the Addl. District Judge (MACT) Raichur.

(2.) MFA No.30873/2011 is filed by the Corporation challenging the liability, while MFA No.200805/2014 is filed by the petitioners seeking enhancement of compensation. As these appeals are arising out of the same judgment and award passed by the tribunal, they are heard together and common order is being passed.

(3.) For the sake of convenience, parties are referred with the ranks occupied by them before the Tribunal.