(1.) Learned counsel for the petitioners seeks leave of this Court to withdraw the petition with liberty to file fresh petition, if the petitioners so desire.
(2.) Placing the submission on record, the petition is disposed as withdrawn with liberty as sought.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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