LAWS(KAR)-2022-11-924

MAHALAKSHMI ENGINEERING WORKS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY

Decided On November 09, 2022
Mahalakshmi Engineering Works Appellant
V/S
Bangalore Electricity Supply Company Respondents

JUDGEMENT

(1.) The petitioners are before this Court calling in question 40 tenders floated by the respondent/Bangalore Electricity Supply Company Limited ("BESCOM' for short).

(2.) Heard Sri Nandakumar.C.K., learned senior counsel appearing for petitioners and Sri.S.Sriranga, learned senior counsel appearing for respondent.

(3.) Brief facts that lead the petitioners to this Court in the subject petition, as borne out from the pleadings, are as follows:-