ANNAPPA SHETTY Vs. STATE

JUDGEMENT

(1.) These two petitions are filed under Sec. 439(2) of Cr.P.C, by the original complainant/petitioner herein praying to set aside the order dtd. 27/11/2021 passed in Crl. Misc. No. 695/2021 and Crl. Misc. No. 698/2021, respectively on the file of Additional District and Sessions Judge at Udupi, sitting at Kundapura for the offences punishable under Ss. 504, 506, 324, 307, 114 read with Sec. 34 of IPC and cancel the orders of bail.

(2.) Heard the learned counsel appearing for the petitioner in both the petitions and the learned High Court Government Pleader appearing for respondent No. 1/State and the learned counsel appearing for respondent No. 2.

(3.) The factual matrix of the case of the prosecution is that the petitioner is running a family Bar and Restaurant in the name and style of 'Silver Arch'. One Ashweej Shetty is the Manager of the Restaurant. On 20/10/2021, the accused persons came to the Bar and Restaurant at around 9:00 p.m., and insisted the Manager for money. Further they assaulted with bottle, abused him in a filthy language and also threatened to take his life. In this regard, a complaint was filed. The complainant along with his friends gone to the police station for enquiry. When they were returning after enquiry near Nikhil Hotel, the Car of the complainant's friend stopped and they got down from the car. On looking to this, he also stopped the Car. At that time, his friends looking into the accused persons along with 3 others proceeded and making conversation. At that time, the accused and others suddenly started abusing them in a filthy language and threatened to kill them. The accused were armed with iron rod, long knife with an intention to kill the complainant and his friends started assaulting. When the accused Kiran Poojary used a long knife for assaulting, the friends of the complainant, tried to avoid the assault, but the knife hit the back of Ravi Shetty. The accused Ashok Devadiga assaulted with an iron rod over one Prashanth Shetty. The accused Kiran Poojary pulled Ravi Shetty to the ground and made an attempt to assault him with a long knife. At that time, the complainant intervened and avoided the assault. The two others, who were with the accused, also assaulted Akshay Acharya and Prashanth Shetty with an iron rod. On looking to the galata, the public came near the spot and on looking at them, the accused ran away from the spot. Hence, based on the complaint, a case has been registered.