(1.) Learned Counsel for the petitioners submits that the writ petition has been rendered infructuous on account of efflux of time. Accordingly, the same is dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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