REGENT COMPUTRONICS PVT. LTD.

John Distilleries Pvt. Ltd Appellant

V/S

Commissioner Of Excise, 2Nd Floor Bmtc Building, A Block, Bmtc Shantinagar, Government Of Karnataka, Bengaluru ? 560027 Respondents

Referred Judgements :-

PRADEEP KUMAR AND ANOTHER VS THE COMMISSIONER HINDU RELIGIOUS INSITUTIONS AND CHARITABLE ENDOWMENTS [REFERRED TO]
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA VS. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN [REFERRED TO]
UNION OF INDIA VS. JYOTI PRAKASH MITTER [REFERRED TO]
CHANDRIKA MISIR VS. BHAIYA LAL [REFERRED TO]
UNION OF INDIA VS. JESUS SALES CORPORATION [REFERRED TO]
CANARA BANK VS. DEBASIS DAS [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. R K UPPAL [REFERRED TO]
NIVEDITA SHARMA VS. CELLULAR OPERATORS ASSN OF INDIA [REFERRED TO]
CONSOLIDATED FOODS CORPORATION VS. BRANDON AND COMPANY PRIVATE LTD [REFERRED TO]

JUDGEMENT

(1.) Sri. Dhananjay Joshi learned Senior Counsel for petitioner and Sreevatsa, learned Senior Counsel for respondent No.2 and Smt.Shwetha Krishnappa, learned Government Advocate Respondent No.1 have appeared in person.

(2.) The material facts of this writ petition can be stated quite shortly as under:

(3.) Sri. Dhananjay Joshi learned Senior Counsel appearing on behalf of petitioner submits that the order is illegal, arbitrary and contrary to law.

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JOHN DISTILLERIES PVT. LTD Vs. COMMISSIONER OF EXCISE, 2ND FLOOR BMTC BUILDING, A BLOCK, BMTC SHANTINAGAR, GOVERNMENT OF KARNATAKA, BENGALURU ? 560027

Referred Judgements :-

JUDGEMENT

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