(1.) Learned Counsel for the parties jointly submit that nothing survives for adjudication in these writ petitions on account of efflux of time. Accordingly, the same are dismissed as infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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