GEETA Vs. RAVI

JUDGEMENT

(1.) This civil petition is filed under Sec. 24 of CPC praying to transfer M.C.No.143/2018 from Principal Family Court, Gadag to the court of Senior Civil Court, Navalgund.

(2.) Brief facts leading to the filing of this civil petition are as under:

(3.) Heard the learned counsel for the petitioner. Though notice was served to the respondent, none appears for the respondent.