LAWS(KAR)-2022-9-1396

ALLA PERI REDDY Vs. STATE OF KARNATAKA

Decided On September 07, 2022
Alla Peri Reddy Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) This petition is disposed off as withdrawn in terms of the Memo dtd. 5/9/2022, which reads as under: