INDIAN COUNCIL FOR CULTURAL RELATIONS Vs. AJAY MERCHANT

JUDGEMENT

(1.) These two writ petitions are directed against CAT's order dated February 16, 2017. W.P. No. 32335/2017 is filed by ICCR and W.P. No. 36004/2017 is filed by the applicant before the CAT.

(2.) For the sake of convenience, parties shall be referred as per their status in the CAT.

(3.) We have heard Shri. A.R. Holla, learned Advocate for the applicant and Shri. K.S. Bheemaiah, learned CGC for ICCR.