(1.) Sri Veerendra Sharma, learned counsel for the petitioners submit that the above petition may be dismissed as withdrawn.
(2.) Accepting the submission of Sri Veerendra Sharma, learned counsel for the petitioners, petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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