(1.) Heard learned counsel Mr. Shantharaj.K., learned counsel for appellant and learned counsel Mr. Ravish Benni, learned counsel for respondent No.2.
(2.) This is an appeal preferred by the claimant being aggrieved by the judgment and award dtd. 24/1/2019 in MVC No. 396/2018 before the MACT, Court of Small Causes at Bengaluru (hereinafter referred to as "the Tribunal') seeking for an enhancement of the compensation.
(3.) Brief Facts: