AMD DEVELOPERS AND TRANSPORTERS Vs. MANAGING DIRECTOR, KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LIMITED

JUDGEMENT

(1.) Heard learned Senior Counsel, Sri G K Bhat appearing for the learned counsel for the petitioner Smt. Sudha D.

(2.) Considering the limited grievance raised in the petition, the petition is taken up for disposal at the stage of admission.

(3.) Notice is issued to respondent No.2 and the same is accepted by the learned Additional Government Advocate.