LAWS(KAR)-2022-9-78

MADHAVA BANGERA Vs. STATE OF KARNATAKA

Decided On September 07, 2022
Madhava Bangera Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) This petition is disposed off as having been withdrawn in terms of the Memo dtd. 7/9/2022 which reads as under: