(1.) This matter is listed for non-compliance of office objections for the 9th time.
(2.) The matter is of the year 2018. In spite of sufficient time is granted, office objections are not complied with.
(3.) Hence, the petition is dismissed for non-compliance of office objections.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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