(1.) Heard the learned Counsel for the petitioner.
(2.) The order of which review is sought neither suffers from any jurisdictional infirmity nor any error apparent on the face of the record.
(3.) We do not find any merit in this review petition. The same fails and is hereby dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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