(1.) Learned counsel for the petitioner has filed a memo which reads as hereunder:
(2.) In light of the memo filed, petition is dismissed. Liberty is reserved to the petitioner approach this Court, if the circumstances so arise.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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