LAWS(KAR)-2022-10-555

N. JAGADEESH Vs. MANAGER

Decided On October 17, 2022
N. Jagadeesh Appellant
V/S
MANAGER Respondents

JUDGEMENT

(1.) Heard the learned counsel appearing for the appellant and learned counsel appearing for the respondent No.1.

(2.) This appeal is filed challenging the judgment and award dtd. 4/5/2015 passed in M.V.C.No.5447/2013 on the file of the Motor Vehicles Accident Claims Tribunal, Bengaluru (SCCH-13) ('the Tribunal' for short).

(3.) The parties are referred to as per their original rankings before the Tribunal to avoid confusion and for the convenience of the Court.