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LAWS(KAR)-2022-9-28
CHIKKARAMAIAH REDDY Vs. S.R.ANNAIAH REDDY
Decided On September 16, 2022
Chikkaramaiah Reddy
Appellant
V/S
S.R.Annaiah Reddy
Respondents
JUDGEMENT
(1.) Heard.
(2.) Admit.
(3.) Call for records.
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