VOKKALIGARA SANGHA Vs. P.RAJU

Referred Judgements :-

DALMIA INTERNATIONAL LIMITED VS. THOMAS [REFERRED TO]
KARNATAKA AGRO INDUSTRIES CORPORATION LTD.,BELLARY VS. PRESIDING OFFICER,INDUSTRIAL TRIBUNAL,BANGALORE [REFERRED TO]
M/S BHARAT ELECTRONICS LTD. VS. LABOUR COURT [REFERRED TO]
CHANDRAKUMAR MADHUKAR DESHMUKH VS. THE BOARD OF TRUSTEES OF PORT OF BOMBAY [REFERRED TO]
S.GANAPATHY AND ORS. VS. AIR INDIA [REFERRED TO]
P.R.DESHPANDE VS. MARUTI BALARAM HAIBATTI [REFERRED TO]
SUDHIR BHUIYA VS. NATIONAL INSURANCE CO. LTD. [REFERRED TO]
G.V.ASWATHANARAYANA VS. CENTRAL BANK OF INDIA,BY CHAIRMAN,BOMBAY [REFERRED TO]
JOHN D'SOUZA VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
KSRTC CENTRAL OFFICES VS. RAJU M [REFERRED TO]
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED VS. DYES AND CHEMICAL WORKERS UNION [REFERRED TO]
NEW INDIA MOTORS P LIMITED NEW DELHI VS. K T MORRIS [REFERRED TO]
STRAW BOARD MANUFACTURING CO LIMITED SAHARANPUR VS. GOVIND [REFERRED TO]
CENTRA BANK OF INDIA LIMITED VS. P S RAJAGOPALAN [REFERRED TO]
KHARDAH AND COMPANY LIMITED VS. WORKMEN [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
CHIEF MINING ENGINEER EAST INDIA COAL CO LIMITED BARAREE COLLIERY DHANBAD VS. RAMESHWAR [REFERRED TO]
CENTRAL BANK OF INDIA VS. PRAKASH CHAND JAIN [REFERRED TO]
PODAR MILLS LIMITED VS. BHAGWAN SINGH [REFERRED TO]
L MICHAEL VS. JOHNSON PUMPS LIMITED [REFERRED TO]
CHEMICAL AND FIBRES OF INDIA LIMITED VS. D G BHOIR [REFERRED TO]
BHARAT IRON WORKS VS. BHAGUBHAI BALUBHAI PATEL [REFERRED TO]
S S DHANOA VS. MUNICIPAL CORPORATION DELHI [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GANESH RAZAK [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
BHARAT FORGE COMPANY LIMITED VS. A B ZODGE [REFERRED TO]
STATE BANK OF PATIALA VS. S K SHARMA [REFERRED TO]
COLOUR CHEM LIMITED VS. A L ALASPURKAR [REFERRED TO]
STATE BANK OF INDIA VS. RAM CHANDRA DUBEY [REFERRED TO]
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED VS. RAM GOPAL SHARMA [REFERRED TO]
BPL LIMITED VS. R SUDHAKAR [REFERRED TO]
CANARA BANK VS. V K AWASTHY [REFERRED TO]
DISTRICT PRIMARY SCHOOL COUNCIL WB VS. MRITUNJOY DAS [REFERRED TO]
KARNATAKA STATE ROAD TRANS CORPN VS. A RAMANNA [REFERRED TO]
SINDHU DIWAKAR DABHOLKAR VS. B N DONGRE [REFERRED TO]
PANDIAN ROADWAYS CORPORATION LTD VS. LABOUR COURT [REFERRED TO]
DINESH KHARE VS. INDUSTRIAL TRIBUNAL [REFERRED TO]
STATE BANK OF INDIA VS. NARENDRA KUMAR PANDEY [REFERRED TO]
V.L.S. FINANCE LTD VS. UNION OF INDIA [REFERRED TO]
M/S SCIEMED OVERSEAS INC. VS. BOC INDIA LIMITED & ORS. [REFERRED TO]
IQBAL BASITH AND OTHERS VS. N. SUBBALAKSHMI AND OTHERS [REFERRED TO]