(1.) Learned counsel for the petitioner files memo dtd. 15/7/2022 seeking withdrawal of this petition.
(2.) Memo dtd. 15/7/2022 reads as under :
(3.) In view of the above, writ petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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