(1.) Learned counsel Sri.Binu.M accepts notice for respondent.
(2.) Heard the learned counsel for the parties.
(3.) Petitioner is before this Court under Articles 226 and 227 of Constitution of India praying for the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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