JANARDHAN RAMA BHAT Vs. LAXMI KOM KRISHNA BHAT

JUDGEMENT

(1.) Though the matter is called twice, there is no representation on behalf of appellant.

(2.) The appeal is listed today for orders regarding non- compliance of office objections for fifth time.

(3.) As could be seen from the appeal papers, the appeal is filed in the year 2018. Now we are in the month of November 2022. It's almost been four years since the date of filing of the appeal, so far office objections are not complied with.