LAWS(KAR)-2022-9-896

RAJESAB Vs. ANWAR ZAKI

Decided On September 19, 2022
RAJESAB Appellant
V/S
Anwar Zaki Respondents

JUDGEMENT

(1.) No representation for the appellant.

(2.) Vide order dtd. 15/9/2021, a show-cause notice was issued to the appellant and it was duly served.