LAWS(KAR)-2022-6-1378

SHREELAKSHMI N. Vs. RAJIV GANDHI UNIVERSITY OF

Decided On June 06, 2022
Shreelakshmi N. Appellant
V/S
Rajiv Gandhi University Of Respondents

JUDGEMENT

(1.) The petitioner in W.P.No.10932/2022 is the student pursuing her final year MBBS course in Sapthagiri Institute of Medical Science and Research Centre, Bengaluru.

(2.) The petitioner in W.P.No.10977/2022 is the student pursuing his final year MBBS in SDM College of Medical Sciences & Hospital Sattur, Dharwad.

(3.) The petitioner in W.P.No. 10982/2022 is the student pursuing her final year MBBS in Vydehi Institute of Medical Sciences, Bengaluru.