(1.) Challenging order dtd. 5/8/2015 passed by LXII Additional Civil and Sessions Judge, Bengaluru in O.S.no.5912/2015 on I.A.nos.3 and 4, these appeals are filed.
(2.) Appellants herein were plaintiffs and respondents herein were defendants respectively in suit. For sake of convenience, they shall hereinafter be referred to by their rank in original suit.
(3.) O.S.no.5912/2015 was filed for relief of permanent injunction against defendants from proceeding with formation of road in suit property and to restrain them from interfering with plaintiffs' possession over suit property.