LAWS(KAR)-2022-9-257

M.SURESH KUMAR Vs. STATE OF KARNATAKA

Decided On September 06, 2022
M.SURESH KUMAR Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) The petitioners in W.P.No.11551/2019 are before this Court seeking for the following reliefs:

(2.) The petitioners in W.P.No.25329/2017 are before this Court seeking for the following reliefs:

(3.) The petitioner in W.P.No.25759/2017 is before this Court seeking for the following reliefs: