LAWS(KAR)-2022-11-101

KALLUR RAJAKUMAR Vs. SUPERINTENDENT OF POLICE

Decided On November 09, 2022
Kallur Rajakumar Appellant
V/S
SUPERINTENDENT OF POLICE Respondents

JUDGEMENT

(1.) Heard the learned senior counsel Sri.D.R.Ravishankar appearing for petitioner, Sri.B.V.Krishna, learned Additional Government Advocate appearing for the respondent Nos.1 to 4 and Sri.M.R.Shivashankaraiah, learned counsel appearing for respondent No.6.

(2.) Petitioner was before this Court on a peculiar circumstance of his property being surrounded by goons allegedly employed by the 6th respondent who claimed interest in the property. This Court, entertaining the petition, passed the following order on 28/10/2022: