(1.) The appeal is filed seeking for enhancement of compensation.
(2.) It is not in dispute that as a result of the motor vehicle accident, which occurred on 11/12/2014, a 38 year old died.
(3.) It is not in dispute that the Insurer is liable to pay the compensation as the offending vehicle was insured.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN