(1.) The appeal is listed today for orders regarding non compliance of office objections. This appeal was presented on 25/3/2015. On 20/11/2015, this appeal was listed before Court for orders regarding non compliance of office objections and the Court had passed the following order:
(2.) Inspite of granting time finally for compliance, office objections have not been complied. No ground to grant further time. The appeal is accordingly dismissed. Appeal dismissed.