LAWS(KAR)-2022-9-637

GURURAJ Vs. COMMISSIONER

Decided On September 23, 2022
Gururaj Appellant
V/S
COMMISSIONER Respondents

JUDGEMENT

(1.) The petitioner filed this writ petition seeking for mandamus directing respondent Nos.1 & 2 to comply the order dtd. 12/1/2017 passed in M.A.No.80/2014 on the file of IV Additional District and Sessions Judge, Dharwad.

(2.) Learned counsel for the respondents has filed a memo along with copy of the Assessment Order.

(3.) Memo is placed on record.