(1.) There is no representation for the petitioner in all these petitions.
(2.) On the last date also there was no representation for the petitioner in all these petitions. Hence, the petitions are dismissed for non-prosecution.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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