(1.) This intra-court appeal is filed under Sec. 4 of the Karnataka High Court Act challenging the order dtd. 7/1/2022, passed by the learned Single Judge in W.P.No.19003/2021.
(2.) Brief facts leading rise to filing of this appeal are as under:
(3.) Perused the records.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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